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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Maharashtra - Subsection

Section 68(2)(j) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(j)In the addition to the routine visits the Officer-in-charge shall pay surprise visits at least once in fortnight during night and ensure that the institutional management is in control and vigil during night