Rajasthan High Court - Jodhpur
Pradeep Soni vs State Of Rajasthan on 21 December, 2022
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 19397/2022
1. Pradeep Soni S/o Hastimal Soni, Aged About 31 Years,
Resident Of Behindi Police Station, Main Bazar Rani,
District Pali (Raj.).
2. Ravindra Singh S/o Bhoora Ram, Aged About 31 Years,
Resident Of Tag Singh Ki Chaki Ke Samne, Laxmi Nagar,
Barmer (Raj.).
3. Kana Ram S/o Arjun Ram, Aged About 28 Years, Resident
Of Hudda, Bankalsar, Jesar, Chohtan, Barmer (Raj.).
----Petitioners
Versus
1. State Of Rajasthan, Through The Director, Directorate Of
Secondary Education, Bikaner.
2. Rajasthan Subordinate And Ministerial Services Selection
Board (Rsmssb), Through Its Secretary, State Institute Of
Agriculture Management Premises, Durgapura, Jaipur
302018, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Mohit Sharma.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 21/12/2022 Copy of the petition has already been supplied to learned counsel Mr. Mrigraj Singh Rathroe, Dy. G.C. and Mr. Vinit Sanadhya, who may complete his instructions in the matter/file reply by the next date.
List the petition on 09.01.2023 after reflecting the name of learned counsel Mr. Mrigraj Singh Rathroe, Dy. G.C. and Mr. Vinit (Downloaded on 21/12/2022 at 11:56:13 PM) (2 of 2) [CW-19397/2022] Sanadhya as counsel appearing for the respondents in the cause list.
Meanwhile, the petitioners shall be permitted to appear in document verification to be conducted by the Rajasthan Staff Selection Board in relation to recruitment of the Basic Computer Instructor.
It will be required of the Staff Selection Board to notify the date of document verification latest by 31.12.2022 and the document verification shall be held latest by 15.01.2023.
Connect with SBCW No. 13762/2022.
(ARUN BHANSALI),J 501-PKS/-
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