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[Cites 0, Cited by 0] [Section 222A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 222A(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(2)On receipt of the demand register the tahsildar shall divide his tahsil into Amin circles. The demand in each circle will be approximately equal to the amount that can be collected by one Amin [* * *] [Deleted by Notification No. 3036-RZ/I-A-610-60, dated 26.12.1960.] in accordance with the standard laid down in sub-rule (1). But the Collector may, with the previous sanction of [Board of Revenue] [Substituted by Notification No. 3036-RZ/I-A-610-60, dated 26.12.1960.] vary the size of an amin circle according to local condition.