- The Bihar Private Forest Act, 1946 (Bihar Act III of 1946), is hereby repealed. [and any rules, orders or appointments made, notifications issued and anything done under the said Act and in force on the commencement of this Act, shall, so far as they are not inconsistent with this Act, be deemed to have been made, issued or done under this Act] [Inserted by Act 1 of 1950.].
