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State of Odisha - Section

Section 475 in The Orissa Municipal Corporation Act, 2003

475. Permission of concerned Department of State Government before acquisition of heritage building.

- If the Corporation considers that it is necessary to acquire any building declared as a heritage building for the purpose of preservation and conservation as required under the Orissa Development Authority Act, 1982 or under the permission of the concerned Department of the Government shall be taken before such acquisition.