Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 43] [Section 7] [Entire Act] State of Maharashtra - Subsection Section 7(1) in The Maharashtra Prohibition Act (1)The State Government may appoint other boards and committees to advise and assist officers in carrying out the provisions of this Act.
