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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(2)(iv) in The Chhattisgarh Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(iv)one or more Volunteers' Committee(s) shall be formed for each Police station which shall ensure regular contact between the senior, especially those living by themselves, on the one hand, and the police and the district administration on the other;