Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57B(2)] [Section 57B] [Entire Act]

State of Chattisgarh - Subsection

Section 57B(2)(i) in The Chhattisgarh Co-Operative Societies Act, 1960

(i)"Affiliating Society" means a society of which another society or co-operative is a member;