Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Union of India - Act

The Indian Railway Companies (Repeal) Act, 2001

UNION OF INDIA
India

The Indian Railway Companies (Repeal) Act, 2001

Act 24 of 2001

  • Published on 29 August 2001
  • Commenced on 29 August 2001
  • [This is the version of this document from 29 August 2001.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Indian Railway Companies (Repeal) Act, 2001ACT NO. 24 OF 2001

1182.

[29th August, 2001]An Act to repeal the Indian Railway Companies Act, 1895.BE it enacted by Parliament in the Fifty-second Year of the Republic of India as follows:-

1. Short title.

-This Act may be called the Indian Railway Companies (Repeal) Act, 2001.

2. Repeal of Act 10 of 1895.

-The Indian Railway Companies Act, 1895 is hereby repealed.