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[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 11 in The Manipur University Act, 2005

11. Officers of the University.

-The following shall be the officers of the University,- (1) the Chancellor;
(2)the Vice-Chancellor;
(3)the Pro-Vice-Chancellor;
(4)the Deans of Schools;
(5)the Registrar;
(6)the Finance Officer;
(7)the Controller of Examinations;
(8)the Librarian; and
(9)such other officers as may be declared by the Statutes to be the officers of the University.