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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(62) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(62)"Start Date or Zero Date" means the date indicated in the Investment Approval for commencement of implementation of the project and where no such date has been indicated, the date of Investment Approval shall be deemed to be Start Date or Zero Date;