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State of Jharkhand - Section

Section 348 in Civil Court Rules of the High Court of Judicature at Patna

348.

Each clerk through whose hands the application passes shall put his initials and the date and hour of receipt and passing on by him on the back of the applications. These entries should be made one below the other and must be legibly written, the dates and hours being shown against the entries beyond a vertical line on the left to be drawn about three inches from the left hand side of the reverse of the application. Each clerk receiving an application shall be once comply with the requisition on its back or pass it on to another who can't do so.Note. - There should be no unnecessary delay in complying with the requisitions of the Copying Department.