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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Andhra Pradesh - Subsection

Section 44(2) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

(2)No person shall vote at an election in more than one ward of the same class and if a person votes in more than one such ward his votes in all such wards shall be void.