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Delhi High Court - Orders

Hindustan Scouts And Guides ... vs Cyber Crime Cell Delhi Police And Anr on 7 April, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~20
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 5863/2021 & CM APPL. 18416/2021(Direction)
                               HINDUSTAN SCOUTS AND GUIDES ASSOCIATION AND ANR.
                                                                                ..... Petitioner
                                                Through: Mr. Khagesh B.Jha, Ms. Shikha
                                                         Sharma Bagga and Mr. Mayank
                                                         Singhal, Advocates
                                                versus
                               CYBER CRIME CELL DELHI POLICE AND ANR...... Respondents
                                                Through: Mr. Santosh Kumar Tripathi,
                                                         Standing counsel (Civil), GNCTD
                                                         with Mr. Arun Panwar, Mr.
                                                         S.K.Dwivedi, Advocates with Mr.
                                                         Vipin Yadav, SHO, Budh Vihar
                               CORAM:
                               HON'BLE MR. JUSTICE YASHWANT VARMA
                                                    ORDER

% 07.04.2022 Learned counsel appearing for respondent No.1 apprises the Court that on receipt of the complaint, a preliminary inquiry was undertaken and an FIR has been registered on 04.04.2022 under Section 66 of Information and Technology Act, 2000.

Insofar as the prayer for considering the grant of relief „A‟ is concerned, the Court notes that although respondent No.2 was placed on advance notice, none has appeared on its behalf. Consequently, let learned counsel for the petitioners take steps for service upon respondent No.2 via registered post as well as through approved courier services.

List again on 17.08.2022.

YASHWANT VARMA, J.

APRIL 7, 2022/mw Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:11.04.2022 11:39:19