Delhi High Court - Orders
Hindustan Scouts And Guides ... vs Cyber Crime Cell Delhi Police And Anr on 7 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5863/2021 & CM APPL. 18416/2021(Direction)
HINDUSTAN SCOUTS AND GUIDES ASSOCIATION AND ANR.
..... Petitioner
Through: Mr. Khagesh B.Jha, Ms. Shikha
Sharma Bagga and Mr. Mayank
Singhal, Advocates
versus
CYBER CRIME CELL DELHI POLICE AND ANR...... Respondents
Through: Mr. Santosh Kumar Tripathi,
Standing counsel (Civil), GNCTD
with Mr. Arun Panwar, Mr.
S.K.Dwivedi, Advocates with Mr.
Vipin Yadav, SHO, Budh Vihar
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 07.04.2022 Learned counsel appearing for respondent No.1 apprises the Court that on receipt of the complaint, a preliminary inquiry was undertaken and an FIR has been registered on 04.04.2022 under Section 66 of Information and Technology Act, 2000.
Insofar as the prayer for considering the grant of relief „A‟ is concerned, the Court notes that although respondent No.2 was placed on advance notice, none has appeared on its behalf. Consequently, let learned counsel for the petitioners take steps for service upon respondent No.2 via registered post as well as through approved courier services.
List again on 17.08.2022.
YASHWANT VARMA, J.
APRIL 7, 2022/mw Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:11.04.2022 11:39:19