Rajasthan High Court - Jodhpur
Rajasthan State Mines And Minerals Ltd vs Poorna Ram Jat And Ors on 2 July, 2018
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Misc. Appeal No. 1395/2018 Rajasthan State Mines And Minerals Ltd.
----Appellant Versus Poorna Ram Jat And Ors.
----Respondent For Appellant(s) : Mr. Tribhuvan Gupta JUSTICE DINESH MEHTA Order 02/07/2018 Issue notice. Issue notice of stay application also. Both the notices are made returnable on 17.07.2018.
Notices be given 'dasti' to learned counsel for the appellant, if so desired.
Notice need not be issued to proforma respondents.
(DINESH MEHTA),J Himanshu/- 109 Powered by TCPDF (www.tcpdf.org)