Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 5 in Bihar Power Alcohol Act, 1948 5. Production of alcohol only from molasses. - No person shall manufacture power alcohol from any substance other than molasses or such other substance as may be notified by the [State] [Substituted by A.L.O. for the words 'His Majesty' .] Government.
