Section 15(1)(b) in Bihar Consumer Protection (appointment, salary, allowances and conditions of service of President and Members of the State Commission and District Forum) Rules, 2019

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

(b)has been convicted of an offence which, in the opinion of the State Government, involves moral turpitude; or

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