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Supreme Court - Daily Orders

Neelam Alagh vs Ashok Alagh on 6 October, 2017

     ITEM NO.132                          REGISTRAR COURT. 1                SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C)                   No(s).
     16128-16129/2017

     NEELAM ALAGH & ORS.                                                 Petitioner(s)

                                                    VERSUS

     ASHOK ALAGH & ANR.                                                  Respondent(s)

     (FOR ADMISSION)


     Date : 06-10-2017 These petitions were called on for hearing today.


     For Petitioner(s)
                                       Mr. V. Adhimoolani, Adv.
                                       Shobha Ramamoorthy, AOR

     For Respondent(s)
                                       Mr. Ashish Garg, Adv.
                                       T. L. Garg, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Four weeks' time is granted to the sole respondent for filing counter affidavit.

List again on 8.11.2017.

RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.10.11 12:24:22 IST Reason: