Supreme Court - Daily Orders
Neelam Alagh vs Ashok Alagh on 6 October, 2017
ITEM NO.132 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s).
16128-16129/2017
NEELAM ALAGH & ORS. Petitioner(s)
VERSUS
ASHOK ALAGH & ANR. Respondent(s)
(FOR ADMISSION)
Date : 06-10-2017 These petitions were called on for hearing today.
For Petitioner(s)
Mr. V. Adhimoolani, Adv.
Shobha Ramamoorthy, AOR
For Respondent(s)
Mr. Ashish Garg, Adv.
T. L. Garg, AOR
UPON hearing the counsel the Court made the following
O R D E R
Four weeks' time is granted to the sole respondent for filing counter affidavit.
List again on 8.11.2017.
RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.10.11 12:24:22 IST Reason: