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[Cites 0, Cited by 0] [Section 152] [Entire Act]

State of West Bengal - Subsection

Section 152(4) in West Bengal Co-operative Societies Rules, 2011

(4)The salaries, allowances, retirement benefits and the terms and conditions of service (including conduct, discipline and control) of officers and other employees of the Commission shall be such as the officers and employees of the Public Service Commission, West Bengal, are entitled to. The expenses of the Commission including the expenses under sub-rule (2) and (3) shall be defrayed out of the consolidated fund of the State.