Himachal Pradesh High Court
Ex. Havildar Sarwan Singh vs . Ajay Singh & Anr. on 15 June, 2024
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Ex. Havildar Sarwan Singh Vs. Ajay Singh & Anr.
FAO No.51 of 2019 .
15.06.2024 Present: Mr. Devender Kumar, Advocate, for the appellant.
Ms. Vishali Lakhanpal, Advocate vice Mr. Parav Sharma, Advocate, for respondent No.1.
Mr. Bhupinder Pathania, Advocate, for respondent No.2.
CMP No.2514 of 2024 Learned r counsel for the applicant/appellant seeks and is granted four weeks' time to file rejoinder.
List on 02.08.2024.
Jyotsna Rewal Dua
June 15, 2024 Judge
Mukesh
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