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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(5) in Chandigarh Panchayat Election Rules, 1994

(5)The nomination paper shall be accompanied by a fee of Rs. 100 for a Panch or Sarpanch of the Gram Panchayat, Rs. 200 for member of the Panchayat Samiti and Rs. 400 for member of the Zila Parishad :Provided that the said fee shall be deposited in cash with concerned Returning Officer before filing nomination paper :Provided that for Scheduled Castes and Backward Classes the fee will be half of the fee specified in sub-rule (5) above.