Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 4] [Entire Act] Union of India - Subsection Section 4(a) in The Industrial Employment (Standing Orders) Act, 1946 (a)provision is made therein for every matter set out in the Schedule which is applicable to the industrial establishment, and
