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[Cites 0, Cited by 1] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(i) in University of Rajasthan Act, 1946

(i)[ Subject to the Statutes, to inspect and to affiliate, recognise or approve colleges and hostels or institutions, and to withdraw affiliation, recognition or approval from them;] [As amended by the Rajasthan Secondary Education Act, 1957.]