Supreme Court - Daily Orders
Karan Pal Singh vs The State Of Uttarakhand on 13 January, 2020
ITEM NO.4 REGISTRAR COURT. 1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
WRIT PETITION (CIVIL) Diary No(s). 35822/2019
KARAN PAL SINGH & ANR. Petitioner(s)
VERSUS
THE STATE OF UTTARAKHAND & ANR. Respondent(s)
(FOR ADMISSION and IA No.198913/2019-EXEMPTION FROM FILING O.T. and
IA No.198910/2019-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS )
Date : 13-01-2020 This petition was called on for hearing today.
For Petitioner(s)
Mr Sanjay Dubey, Adv.
Mr Devender Singh, Adv.
Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s)
Signature Not Verified
Digitally signed by
Anil Laxman Pansare
Date: 2020.01.14
15:43:30 IST
Reason:
UPON hearing the counsel the Court made the following
O R D E R
Delay in refiling is condoned. Process as per rules.
ANIL LAXMAN PANSARE Registrar