Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56B] [Entire Act] State of Jharkhand - Subsection Section 56B(6) in Bihar Factories Rules, 1950 (6)These rules are without any prejudice to, and in addition to and not in derogation to the provisions of Section 32 of the Factories Act, 1948; and
