Section 9(3)(c) in The Bihar Value Added Tax Act, 2005

[Cites 0, Cited by 1] [Section 9(3)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(3)(c) in The Bihar Value Added Tax Act, 2005

(c)who is a Government servant, whether serving or retired having experience of at least four years in the administration of accounts or financial management in the State Government or public sector undertaking.

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State of Bihar - Subsection

Section 9(3)(c) in The Bihar Value Added Tax Act, 2005