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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(3)(d) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(d)The concerned official functionary shall respond to each of the issues identified in the social audit by giving a clarification or an explanation to the affected individual and to public as to why certain action was taken and not taken.