Andhra Pradesh High Court - Amravati
Sree Rayalseema Sugar And Energy Pvt. ... vs The State Of Andhra Pradesh on 4 March, 2024
HIGH COURT OF ANDHRA PRADESH Writ Petition No.3683 of 2024 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE
03. 04.03.2024 RC, J Learned Assistant Government Pleader for Revenue sought two weeks time to file counter.
For filing counter, post the matter on 18.03.2024.
________ RC, J KKV