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Andhra Pradesh High Court - Amravati

Sree Rayalseema Sugar And Energy Pvt. ... vs The State Of Andhra Pradesh on 4 March, 2024

HIGH COURT OF ANDHRA PRADESH Writ Petition No.3683 of 2024 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE

03. 04.03.2024 RC, J Learned Assistant Government Pleader for Revenue sought two weeks time to file counter.

For filing counter, post the matter on 18.03.2024.

________ RC, J KKV