Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 53] [Entire Act] Union of India - Subsection Section 53(2) in The Manipur Municipalities Act,1994. (2)The minutes of the meeting of a Nagar Panchayat or of a Council shall at all reasonable times and without charge be open to inspection, by any member of the public.
