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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(a) in Jharkhand Agricultural Produce Markets Act, 2000

(a)[ "Agricultural produce" means all produce whether processed or non-processed, manufactured or not, of Agriculture, Horticulture, Plantation, Animal Husbandry, Forest, Sericulture. Pisciculture, and includes livestock or poultry as specified in the Schedule.] [Substituted by Act 60 of 1982.]