Section 10(1)(b) in Haryana Zila Parishad Primary Education Service Rules, 2003

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State of Haryana - Subsection

Section 10(1)(b) in Haryana Zila Parishad Primary Education Service Rules, 2003

(b)any period of work in equivalent or higher rank, prior to appointment to any post in the Service, may, in the case of an appointment by transfer at the discretion of the appointing authority, be allowed to count towards the period of probation fixed under this rule; and

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State of Haryana - Subsection

Section 10(1)(b) in Haryana Zila Parishad Primary Education Service Rules, 2003