Section 20 in Himachal Pradesh Nurses Registration Act, 1977
20. Registers to be maintained.
- The Registrar shall maintain the following registers : -(a)a register showing the name and address of each registered nurse in Himachal Pradesh;(b)a register showing the name and address of each registered health visitor in Himachal Pradesh;(c)a register showing the name and address of each registered midwife in Himachal Pradesh;(d)a register showing the name and address of each registered auxiliary nurse midwife in Himachal Pradesh;(e)a register showing the name and address of each registered nurse dai in Himachal Pradesh; and(f)a register showing the name and address of each registered trained dai or dai in Himachal Pradesh.
