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State of Haryana - Section

Section 1 in The Haryana Scheduled Castes (Prevention of Atrocities) Contingency Plan, 2006

1. Short title and extent.

(1)This plan may be called the Haryana Scheduled Castes (Prevention of Atrocities) Contingency Plan, 2006.
(2)It shall extend to the whole of the State of Haryana.