Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 354G(1)] [Section 354G] [Entire Act]

State of Maharashtra - Subsection

Section 354G(1)(b) in The Mumbai Municipal Corporation Act, 1888

(b)publish the notification in the manner prescribed for the publication of a notification under section 354C.