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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(vi) in The Energy Conservation (Energy Consumption Norms and Standards for Designated Consumers, Form, Time within which, and Manner of Preparation and Implementation of Scheme, Procedure for issue or purchase of Energy Saving Certificate and Value of Per Metric Tonne of Oil Equivalent of Energy Consumed) Rules, 2012

(vi)for commercial building or establishments: - Specific energy consumption for building means the annual energy consumption expressed in terms of tonne of oil equivalent per thousand square meter of the area wherein energy is used and includes the location of buildings and shall be expressed by the following formula, namely: -