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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Puducherry - Subsection

Section 6(1)(ii) in Pondicherry (Extension of Laws) Act, 1968

(ii)if there is no such corresponding functionary, the Administrator shall decide as to who such functionary will be and his decision shall be final;