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[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(9)(b) in Maharashtra Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017

(b)recognised by the Divisional Boards under the Maharashtra Secondary and Higher Secondary Education Boards Act, 1965, or