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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(1) in Bihar State Employees (House Rent Allowance) Rules, 1980

(1)I certify that I *(have applied for the Government accommodation in accordance with the prescribed procedure but) have not been provided with Government accommodation/have refused the allotment of Government accommodation during the period in respect of which the allowance is claimed.