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[Cites 0, Cited by 0] [Section 70B(1)] [Section 70B] [Entire Act]

State of Telangana - Subsection

Section 70B(1)(i) in Greater Hyderabad Municipal Corporation Act, 1955

(i)the rent payable in respect of the premises or if no rent is so payable, the rent payable for similar premises in the locality;