Section 53(2)(b) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

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Union of India - Subsection

Section 53(2)(b) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

(b)where the proprietor of the geographical indication has no place of business in India his address for service in India as entered in the application for registration together with his address in his home country;

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Union of India - Subsection

Section 53(2)(b) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002