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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(1)(a) in The Maharashtra Miscellaneous Alienations (in Hyderabad Enclaves) Abolition Act, 1965

(a)where such land is in the possession of any alienee or in possession of a person holding through or from him (not being an authorised or unauthorised holder) to such alienee; and