Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Sikkim - Subsection Section 28(2) in The Sikkim Police Act, 2008 (2)The Director-General of Police shall issue standing orders with regard to procurement, management, maintenance and training of the Mounted Police.
