Supreme Court - Daily Orders
Mahalakshmi Senthil Nathan vs Girish Arunagiri on 18 February, 2022
Bench: Sanjiv Khanna, Bela M. Trivedi
ITEM NO.801 Court 15 (Video Conferencing) SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 322/2022 in SLP(C) No. 19678/2021
(Arising out of impugned final judgment and order dated 17-12-2021
in SLP(C) No. No. 19678/2021 passed by the Supreme Court of India)
MAHALAKSHMI SENTHIL NATHAN Petitioner(s)
VERSUS
GIRISH ARUNAGIRI Respondent(s)
(FOR ADMISSION and IA No.24725/2022-EXEMPTION FROM FILING AFFIDAVIT
and IA No.24723/2022-CLARIFICATION/DIRECTION )
Date : 18-02-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Ms. Meenakshi Arora, Sr. Adv.
Ms. Shobha Ramamoorthy, AOR
Mr. S. Gowthaman, AOR
For Respondent(s) Mr. K.V. Viswanathan, Sr. Adv.
Mr. N. Jothi, Adv.
Mr. Ravi Raghunath, Adv.
Ms. Aakashi Lodha, Adv.
Mr. Sanyat Lodha, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 22.02.2022.
(BABITA PANDEY) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2022.02.21 18:40:42 IST Reason: