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Himachal Pradesh High Court

Giripar Anusuchit Jatti Adhikar ... vs . on 19 December, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua

Giripar Anusuchit Jatti Adhikar Sarankshan Samiti Vs. State of H.P. & other a/w connected matters .

CWP No. 8301 of 2023 a/w CWPs No. 9528, 9737, 9771, 9772, 9816, 9929, 9036 & 9982 of 2023 CWP No. 8301 of 2023 19.12.2023 Present: Mr. Colin Gonsalves, Senior Advocate through VC with Mr Rajendra Gulari and Mr. Suresh Singh of Saini, Advocates, for the petitioner.

Mr. Balram Sharma, Deputy Solicitor General of India, for respondents no. 1 to 6. rt Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocates General, Mr. Arsh Rattan and Mr. Sidharth Jalta, Deputy Advocates General, for respondents No. 7 to 11.

Mr. Ashok Sharma, Senior Advocate with Ms. Anubhuti Sharma, Advocate, for the applicant in CMP No. 18821 of 2023.

CWP No. 9528 of 2023

Mr. Rajnish Maniktala, Senior Advocate with Mr. Naresh Verma and Mr. Anil Kumar Manget, Advocates, for the petitioners.

Mr. Balram Sharma, DSGI, for respondents No. 1

to 4.

Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocates General, Mr. Arsh Rattan and Mr. Sidharth Jalta, Deputy Advocates General, for respondents No. 5 to 11.

CWP No. 9737 of 2023

Mr. Rajiv Rai, Advocate, for the petitioners.

Mr. Balram Sharma, DSGI, for respondent No. 1.

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Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocates General, Mr. Arsh Rattan and .

Mr. Sidharth Jalta, Deputy Advocates General, for respondents No. 2 to 4.

Mr. B.N. Misra Sr. Advocate with Ms. Vandana Misra, Advocate, for respondent no. 5.

CWP No. 9771 of 2023

of Mr. Vinod Chauhan, Advocate, for the petitioner.

Mr. Balram Sharma, DSGI, for respondent No. 1. rt Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocates General, Mr. Arsh Rattan and Mr. Sidharth Jalta, Deputy Advocates General, for respondents No. 2 to 4.

Mr. Prashant Sharma, Advocate, for respondent no.

5. CWP No. 9772 of 2023 Mr. S.S. Jasrotia, Advocate, for the petitioner.

Mr. Balram Sharma, DSGI, for respondent No. 1.

Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocates General, Mr. Arsh Rattan and Mr. Sidharth Jalta, Deputy Advocates General, for respondents No. 2 to 4.

CWP No. 9816 of 2023

Mr. Vinay Sharma, Advocate, for the petitioner.

Mr. Balram Sharma, DSGI, for respondent No. 1.

Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocates General, Mr. Arsh Rattan and Mr. Sidharth Jalta, Deputy Advocates General, for respondents No. 2 to 4.

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Mr. Vikrant Thakur, Advocate, for respondent No.

5. .

CWP No. 9929 of 2023

Mr. Anil Kumar, Advocate, for the petitioner.

Mr. Balram Sharma, DSGI, for respondent no. 2.

of Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocates General, Mr. Arsh Rattan and rt Mr. Sidharth Jalta, Deputy Advocates General, for respondents No. 2 to 4.

CWP No. 9036 of 2023

Mr. Sunil Mohan Goel and Mr. Vinod Chauhan, Advocates, for the petitioner.

Mr. Balram Sharma, Deputy Solicitor General of India, for respondents no. 1 to 6.

Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocates General, Mr. Arsh Rattan and Mr. Sidharth Jalta, Deputy Advocates General, for respondents No. 2 to 6.

CWP No. 9982 of 2023

Mr. Aashish Kumar, Advocate, for the petitioner.

Mr. Balram Sharma, Deputy Solicitor General of India, for respondent no. 1.

Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocates General, Mr. Arsh Rattan and Mr. Sidharth Jalta, Deputy Advocates General, for the respondents.

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CMP No.15611/2023 in CWP No.8301/2023 .

Heard submissions of Mr. Balram Sharma, learned Deputy Solicitor General of India for the Union of India & the National Commission for Scheduled Tribes, Mr. Anup Rattan, learned Advocate General for the State of Himachal Pradesh, of and Mr. Rajnish Maniktala, learned Senior Counsel in CWP No.9528/2023. rt For continuation of submissions of other learned counsel, list on 20.12.2023 in the supplementary list.

(M.S. Ramachandra Rao) Chief Justice.






    December 19, 2023                           (Jyotsna Rewal Dua)





        (rohit)                                      Judge.




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