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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Gujarat - Subsection

Section 50(2)(vi) in Gujarat State Council for Physiotherapy Act, 2011

(vi)the courses of study and period of training, to be undertaken, the subjects of examination and standards of proficiency therein to be obtained in any University or in any institution for grant of recognized Physiotherapist qualification;