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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4A) in The Tobacco Board Act, 1975

(4A)[ It is hereby declared that the office of member of the Board shall not disqualify its holder for being chosen as, or for being, a member of either House of Parliament.] [Substituted and Inserted by Act 57 of 1985, Section 2 (w.e.f. 1.12.1985) ]