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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Tamilnadu - Subsection

Section 54(1)(c) in Tamil Nadu Chit Funds Act, 1961

(c)refusing to accept the security [* * *] [The expression 'under clause (a) of sub-section (1) of section 12 of' was omitted by section 5 (i) of the Tamil Nadu Chit Funds (Amendment) Act 1975 (Tamil Nadu Act 14 of 1975).] under section 23; or