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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 34A in The Copyright Act, 1957

34A. Payment of remuneration by copyright society.—

Rep. by Act 27 of 2012, sec. 22 (w.e.f. 21-6-2012, vide S.O. 1393(E), dated 20th June, 2012)