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[Cites 0, Cited by 7] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(5) in Rajasthan Co-operative Societies Act, 2001

(5)When an inquiry is made under this section, the Registrar shall communicate the result of the inquiry to the society and to the co-operative society, if any, to which that society is affiliated.