Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Gujarat - Subsection Section 24(1) in Indian Institute of Public Health Gandhinagar Act, 2015 (1)The State Government shall have powers to issue directions from time to time as may be required for compliance of the provisions of this Act and the regulations.
